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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Rajasthan - Subsection

Section 96(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)Normative Availability of the Transmission SystemThe Normative Availability of the Transmission System shall be as follows:
(a) High Voltage AC system : 98%
(b) High Voltage DC bipole links & HVDC back-to-backstations : 95%
Availability shall be calculated sub-station wise and integrated for all sub-stations effecting supply to a user in the manner as may be laid down by the Commission in the RERC (Transmission licensee's standards of performance) Regulation 2004.Note. - Recovery of annual transmission charges below the level of normative availability shall be on pro-rata basis. At zero availability, no transmission charges shall be payable.