Section 19(1) in The Orissa Motor Vehicles Rules, 1993
(1)The following particulars in respect of every transport vehicle shall be exhibited on the left-hand side of the vehicle, namely.(i)the name of the owner, as set forth in the certificate of registration and his address in brief;(ii)the unladen weight denoted by U.W Kilograms(iii)the gross vehicle weight denoted by G.V.W....Kilograms;(iv)the number of passengers for whom accommodation is provided denoted by pass ;(v)the registered front axle weight denoted by F.A.W Kilograms;(vi)the registered rear axle weight denoted by R.A.W Kilograms(vii)the registered axle weight of each intermediate, axle, if any, denoted by M.A.W Kilograms;(viii)the number and size of tyres-(a)front axle denoted by Nos.........X.....(b)rear axle denoted by Nos..........X.....(c)intermediate axle denoted by........Nos X........
