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State of Odisha - Section

Section 19 in The Orissa Motor Vehicles Rules, 1993

19. Transport vehicles.

(1)The following particulars in respect of every transport vehicle shall be exhibited on the left-hand side of the vehicle, namely.
(i)the name of the owner, as set forth in the certificate of registration and his address in brief;
(ii)the unladen weight denoted by U.W Kilograms
(iii)the gross vehicle weight denoted by G.V.W....Kilograms;
(iv)the number of passengers for whom accommodation is provided denoted by pass ;
(v)the registered front axle weight denoted by F.A.W Kilograms;
(vi)the registered rear axle weight denoted by R.A.W Kilograms
(vii)the registered axle weight of each intermediate, axle, if any, denoted by M.A.W Kilograms;
(viii)the number and size of tyres-
(a)front axle denoted by Nos.........X.....
(b)rear axle denoted by Nos..........X.....
(c)intermediate axle denoted by........Nos X........
(2)The weight shall be stated in Kilograms and the particulars shall be set forth in English letters and numerals each not less than two and half centimetres high and two and half centimetres wide legible painted on a plane surface or a plate or plates affixed to the vehicle.