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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(60) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(60)"Tariff period" means the period for which tariff or the annual revenue requirement is determined by the Commission under these Regulations,