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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(2)(iv) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(iv)The temporary supply account shall be closed after the completion of temporary supply period and credit shall be refunded to the consumer as specified in sub regulation (1) of this regulation. The Licensee shall refund the balance deposit, if any after the temporary supply period is over within a period specified by the Commission.]