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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(18)(i) in The Goa, Daman And Diu Land Revenue Code, 1968

(i)the construction of tanks, wells, water-channels and other works for the storage, supply and distribution of water for agricultural purposes or for human use or for cattle employed in agriculture;