Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(3) in The Rajasthan Mica Act, 1958 (3)It shall come into force-on such [date] [Came into force w.e.f. 1-10-65 vide Notification No. F. 3(1) (65) Ind./B/65/5311. dated 11-8-65.] as the State Government may, by notification in the Official Gazette, appoint in this behalf.
