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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Goa - Subsection

Section 92(1) in Goa Co-operative Societies Rules, 2003

(1)The Presiding Officer shall, at the close of the poll, prepare a ballot papers account in Form 'Election-15' and enclose it in a separate cover with the words "Ballot papers account" superscribed thereon.