Section 92 in Goa Co-operative Societies Rules, 2003
92. Account of ballot papers.
(1)The Presiding Officer shall, at the close of the poll, prepare a ballot papers account in Form 'Election-15' and enclose it in a separate cover with the words "Ballot papers account" superscribed thereon.(2)The Presiding Officer shall permit a polling agent, who so desires, to take a true copy of the entries made in the ballot papers account and shall attest it as a true copy.
