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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in Maharshi Dayanand Saraswati University Act, 1987

(2)The Board shall cause such notice or institution to be inspected from time to time by one or more competent persons authorised in this behalf and a report of the inspection shall be made to the Board.