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[Cites 0, Cited by 0] [Section 79(12)] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(12)(c) in Bihar Education Code, 1961

(c)Teachers serving in a Basic School should not, ordinarily, be transferred from one school to another unless they have completed three years of service in one school except in special circumstances. In such cases the officer ordering the transfer should send a report to his next higher authority stating the grounds for making such transfers.