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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(12) in Bihar Education Code, 1961

(12)to transfer, within their jurisdiction, officers under their control drawing Rs. 350 in the Upper Division of the Subordinate Educational Service or less, subject to the following rules:-no officer shall be transferred from the teaching or inspecting to the clerical line or vice versa without the consent of the Regional Deputy Director of Education. Officers under their control drawing not more than 190 Lower Division of the Subordinate Educational Service a month may be transferred by District Education Officers from the inspecting to the teaching line or vice versa with the restriction that no such transfers should take place from one service to another, e.g., from the Lower Subordinate Service to the Subordinate Educational Service.Notes. - (a) The District Education Officer is required to submit to the Director a report every half year, viz., on the 1st April and 1st October, showing what transfers he has thus effected.
(b)All transfers of inspecting officers or other officers in the Upper Division of the Subordinate Educational Service shall be notified to the Regional Deputy Director of Education and Director for Publication and record.
(c)Teachers serving in a Basic School should not, ordinarily, be transferred from one school to another unless they have completed three years of service in one school except in special circumstances. In such cases the officer ordering the transfer should send a report to his next higher authority stating the grounds for making such transfers.
(D.P.I.'s no. 616, dated the 22nd February, 1961)