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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(5)(ii) in The U.P. Cinematograph Rules, 1951

(ii)A shock restoration chart which may be obtained on payment from the Superintendent, Printing and Stationary, Uttar Pradesh Allahabad, shall be provided and hung in a conspicuous place.