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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(5) in The U.P. Cinematograph Rules, 1951

(5)Motor Room - (i) The writing shall comply with the requirements of the Indian Electricity Rules, 1937, as amended from time to time;
(ii)A shock restoration chart which may be obtained on payment from the Superintendent, Printing and Stationary, Uttar Pradesh Allahabad, shall be provided and hung in a conspicuous place.