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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Nagaland - Subsection

Section 63(1) in The Global Open University (Nagaland) Act, 2006

(1)Nothing in this Act shall be construed as transferring from the Trust to the University any right of ownership or possessions, if any held over, or in respect of the institutes established by it other than the University established under this Act.