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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

(d)"Personal Assistants" means Personal Assistants belonging to the Orissa Secretariat Cadre of Stenographers and Personal Assistants and includes the personal Assistants to Governor of Orissa;