Section 2 in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974
2. Definitions.
- In these rules, unless the context otherwise requires-(a)"Board" means the Selection Board constituted under Rule 5;(b)"Commission" means the Orissa Public Service Commission;(c)"Government" means the Government Of Orissa;(d)"Personal Assistants" means Personal Assistants belonging to the Orissa Secretariat Cadre of Stenographers and Personal Assistants and includes the personal Assistants to Governor of Orissa;(e)"Secretary" means a Secretary to the Government and includes a Special Secretary, an Additional Secretary, and ex-officio Secretary and an ex-officio Additional Secretary;(f)"Service" means the service of Private Secretaries constituted under these rules;(g)"Select List" means the list prepared under Sub-rule (1) of Rule 10;(h)"Year" means the calendar year.
