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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in Dental Council of India, Master of Dental Surgery Course Regulations, 2017

(1)Space: In addition to the undergraduate functional, facilities, the following physical facilities shall be made available to start a post-graduate training programme, namely:-
(a)a minimum of 125 sq ft. area for each dental chair in the clinic. The area of the clinic shall be in accordance with the number of dental chairs required to be placed in the department;
(b)each department shall be equipped with a seminar hall, library, sterilization room, (800 to 1000 sq.ft.)