Section 31 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967
31. Permanent and temporary posts.
- The posts in the service of the Institute shall be (i) permanent posts, that is, posts carrying definite rate of pay sanctioned without any limit or time, or (ii) temporary posts, that is, posts carrying a definite rate of pay sanctioned for a limited time, or (iii) work charged/work charged (Regular) posts, carrying a definite rate of pay sanctioned for a limited time for completion of work.
