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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(ii) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)The second merit list shall include the candidates who have passed the qualifying examination from the Boards for which the percentile marks are not available. This shall be based on sixty percent weightage of marks obtained in theory of the subjects (Physics, Chemistry and Biology or Mathematics) after converting it to 100 combined with the forty percentage weightage of the percentile marks obtained in the JEE (Main)/ NEET/ GUJCET).