Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] State of Tamilnadu - Subsection Section 44(2)(e) in Tamil Nadu Combined Development and Building Rules, 2019 (e)The competent authority shall monitor the actual erection and give completion certification to the said buildings only after the erection of solar photo voltaic panels.