Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15B] [Entire Act] State of Punjab - Subsection Section 15B(2) in The Punjab Factory Rules, 1952 (2)The occupier shall maintain such records, as may be specified by the Chief Inspector of Factories in respect of monitoring of working environment in the factory.]
