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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Himachal Pradesh - Subsection

Section 65(1)(iv) in The Himachal Pradesh Police Act, 2007

(iv)make an entry in the diary at the place of detention regarding the arrest of the person specifying the name of the next friend of the person arrested who has been informed of the arrest and the names and particulars of the Police Officer in whose custody the person arrested is;