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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(21E) in Aircraft Rules, 1937

(21E)"Flight Simulator" means a device which provides an accurate representation of the flight deck of a particular aircraft type to the extent that the mechanical, electrical, electronic and the like, aircraft systems control functions, the normal environment of flight crew members, and the performance and flight characteristics of that type of aircraft are realistically simulated;