Section 3 in Andhra Pradesh Disaster Management Rules, 2007
3. Composition of the State Authority.
- The State Disaster Management Authority (SDMA) shall consist of the following members namely: -(1)The Chief Minister of the State, who shall be Chairperson, ex officio;(2)Other members shall be as follows;(i)Minister for Revenue, Relief,Rehabilitation and Youth Affairs:(ii)Minister for Home.(iii)Minister for Finance(iv)Minister for Health(v)Minister for Major Irrigation(vi)Minister for R and B(vii)Minister for Panchayat Raj(viii)Chief Secretary - Member Convener(3)The Chairperson of the State Executive Committee shall be Chief Executive Officer of the State Authority, ex-officio:
