Section 3(2) in Andhra Pradesh Disaster Management Rules, 2007
(2)Other members shall be as follows;(i)Minister for Revenue, Relief,Rehabilitation and Youth Affairs:(ii)Minister for Home.(iii)Minister for Finance(iv)Minister for Health(v)Minister for Major Irrigation(vi)Minister for R and B(vii)Minister for Panchayat Raj(viii)Chief Secretary - Member Convener
