Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2)(i) in West Bengal Town and Country (Planning and Development) Act, 1979

(i)the Mayor of the [[Kolkata] [Substituted by Section 2 of the West Bengal Town and Country (Planning and Development) (Amendment) Act, 1986 for Corporation of Calcutta.] Municipal Corporation;]