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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(ix) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(ix)payment of any other expense, not specified in any of the preceding clauses declared by the Executive Council to be the expense for the purpose of the Vishwavidyalaya.