Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 23] [Entire Act] Union of India - Subsection Section 23(5) in The Advocates Act, 1961 (5)Subject as aforesaid(i)senior advocates shall have pre-audience over other advocates, and(ii)the right of pre-audience of senior advocates and other advocates inter se shall be determined by their respective seniority.
