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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(2) in Mizoram Animal (Control & Taxation) Act, 2014

(2)Goats :
(i)Every owner of goats may allow his goats to graze subject to keeping them under the watch of a keeper or by being tied with ropes to graze about;
(ii)Every owner of goats shall keep his goats in confinement or detention in a shed meant for the animals at night time.