Section 4 in Mizoram Animal (Control & Taxation) Act, 2014
4. Procedure of animal control Animals shall be controlled as follows.
- (1) Fowls and Pigs: Fowls and Pigs shall be kept in confinement.(2)Goats :(i)Every owner of goats may allow his goats to graze subject to keeping them under the watch of a keeper or by being tied with ropes to graze about;(ii)Every owner of goats shall keep his goats in confinement or detention in a shed meant for the animals at night time.(3)Cattle, mithuns, horses, and buffaloes : Cattle, mithuns, horses and buffaloes shall be controlled in the like manner as under clause (2) above, or it shall be kept within a grazing ground notified by the Village Council in consultation with the State Government.(4)Other animals : Other animals shall be kept effectively confined within a fence or compound, or kept effectively detained by a rope or a sufficiently strong tie.
