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Union of India - Section

Section 14 in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

14. Travelling allowances and other facilities to members of authorities of Institute.

(1)The Chairperson and Vice-Chairperson of Executive Council are entitled for honorarium, transportation facilities, office and subordinate staff services as laid down by Executive Council.
(2)Members of the Executive Council and other authorities of the Institute and members of the Committees constituted under the Act or these Statutes or appointed by the Executive Council and other authorities shall be entitled to travelling allowance, daily allowance, sitting fee for attending the meetings of the authorities and their Committees, and office facilities and subordinate staff services, as laid down by the Executive Council from time to time.