Section 31 in The Securities And Exchange Board Of India (Amendment) Act, 2002
31. Amendment of section 29.-
In section 29 of the principal Act, in sub- section (2),-(i)in clause (db), for the words" Presiding Officers", the words" Presiding Officers, Members" shall be substituted;(ii)in clause (dc), for the words" Presiding Officers", the words" Presiding Officers, or other Members" shall be substituted.
