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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Chattisgarh - Subsection

Section 103(1)(b) in The Chhattisgarh Motor Vehicles Rules, 1994

(b)In the case of vehicle, which is not covered with any permit the words "Reserve stage carriage or spare Bus" as the case may be shall be painted in red colour on the upper edge of the left side of wind screen.