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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2) in Gujarat Elementary Education Rules, 2010

(2)The State Government shall constitute Tribunals:
(i)at the State Level to settle and decide the disputes between the school management and the Government, and
(ii)At District or regional level to settle and decide the disputes between school managements and the staff of the school.
Chapter - X Financial Relations Between The State Government and Local Bodies