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Union of India - Section
Section 10 in The Indian Administrative Service (Fixation of Cadre Strength) Regulations, 1955
10. [ Jharkhand] [Substituted by Notification No. G.S.R. 1012(E), dated 29.12.2015.]
| Senior Duty Posts under the State Government | 117 | |
| Chief Secretary to Government | 1 | |
| Development Commissioner | 1 | |
| Member, Board of Revenue | 1 | |
| Director General, Sri Krishna Institute of PublicAdministration | 1 | |
| Principal Secretary | 06 | |
| Principal Secretary to Governor | 01 | |
| Principal Secretary to Chief Minister | 01 | |
| Chief(E)lectoral Officer | 01 | |
| Agriculture Production Commissioner | 01 | |
| Divisional Commissioner | 05 | |
| Secretary to Government | 22 | |
| Spl./Addl./Jt./Dy.Secretary | 22 | |
| Tribal Welfare Commissioner | 01 | |
| Director Industries | 01 | |
| I.G. Prison | 01 | |
| I.G. Registration | 01 | |
| State Transport Commissioner | 01 | |
| Labour Commissioner | 01 | |
| Registrar, Cooperative Societies | 01 | |
| District Magistrate/Collector/DC/ADC | 24 | |
| Settlement Officer/DDC/Chief(E)xecutive Officer | 09 | |
| Commissioner, Commercial Taxes | 01 | |
| Director, Panchayati Raj | 01 | |
| Director, Municipal Administration | 01 | |
| Director, Land Acquisition & Land Records | 01 | |
| Mission Director, National Rural Health Mission | 01 | |
| Director, Sarva Shisksha Abhiyan | 01 | |
| Commissioner, MNREGA | 01 | |
| Administrator, Swarn Rekha Multipurpose Project | 01 | |
| Director, Primary(E)ducation | 01 | |
| Director, Secondary(E)ducation | 01 | |
| Director, Social Welfare | 01 | |
| Director,(E)mployment, Training and Skill Development | 01 | |
| Director, Sports | 01 | |
| Director, Tourism | 01 | |
| 1. | Total Senior Duty Posts | 117 |
| 2. | Central Deputation Reserve not(E)xceeding 40% of item 1 above | 46 |
| 3. | State Deputation Reserve not(E)xceeding 25% of item 1 above | 29 |
| 4. | Training Reserve not(E)xceeding 3.5% of item 1 above | 4 |
| 5. | Leave Reserve and Junior Posts Reserve not(E)xceeding 16.5% ofitem 1 above | 19 |
| 6. | Posts to be filled by promotion under Rule 8 of the IndianAdministrative Service (Recruitment) Rules, 1954 not(E)xceeding33 1/3% of items 1, 2, 3 & 4 | 65 |
| 7. | Posts to be filled up by Direct Recruitment (Items1+2+3+4+5-6) | 150 |
| Total Authorized Strength | 215 |