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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4) in Tamil Nadu Infrastructure Development Act, 2012

(4)The Minister-in-charge of the administrative department and the Secretary to Government of the administrative department shall be the special invitees at the meetings of the Board:Provided that the Chairperson may allow any person as he deems necessary to be a special invitee.