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[Cites 0, Cited by 2] [Section 29B] [Entire Act]

State of West Bengal - Subsection

Section 29B(7) in The West Bengal Premises Tenancy Act, 1956.

(7)The provisions of sub-sections (2), (3), (4) and (6) of section 13 shall, so far as may be, apply to a proceeding under this Chapter but nothing contained in sub-section (3A) of section 13 shall apply to such a proceeding.