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[Cites 0, Cited by 0] [Section 405(2)] [Section 405] [Entire Act]

State of Jharkhand - Subsection

Section 405(2)(d) in Jharkhand Municipal Act, 2011

(d)two officers having responsibility for fire services and preparation of development plans for the municipal area, to be nominated by the State Government either from amongst the officers of the municipality or from the officers of the concerned State Government Departments or any authority under any law for the time being in force or any technical persons having special knowledge of urban transport and traffic.