(2)In addition to the members mentioned in sub-section (1), the Municipal Streets Technical Committee shall also have five other members, namely:-(a)the Municipal Commissioner or the Executive Officer who shall be the convener of the Committee,(b)the Municipal Engineer,(c)a police officer to be nominated by the Superintendent of Police of the District concerned, and(d)two officers having responsibility for fire services and preparation of development plans for the municipal area, to be nominated by the State Government either from amongst the officers of the municipality or from the officers of the concerned State Government Departments or any authority under any law for the time being in force or any technical persons having special knowledge of urban transport and traffic.
