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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1)(vi) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(vi)Two teachers from the Colleges and Polytechnics admitted to the privileges of the University, to be nominated by Kuladhipati, who shall be the Members;