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Union of India - Section

Section 23 in The Employees' Provident Funds Appellate Tribunal (Procedure) Rules, 1997'

23. Sitting hours of the Tribunal.

- The sitting hours of the Tribunal shall ordinarily be from 10.30 a.m. to 1.30 p.m. and 2.30 p.m. to 5.00 p.m. subject to any general or special order made by the Presiding Officer.