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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1)(a) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(a)to visit the centre or institution as the case may be, once a month according to a rotation which shall be drawn up by the Chairman after consulting the members;