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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(14) in Rajasthan Investment Promotion Scheme, 2014

14.1AWhere any enterprise is covered as.-
(i)manufacturing enterprise; and
(ii)service enterprise
under the scheme has chosen any particular category, then such enterprise shall submit an application on plain paper to the member secretary of the appropriate screen committee along with the first application for any benefits under the scheme.