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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(xxviii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(xxviii)bring immediately to the notice of the Chairman, the Sub-divisional Officers and the Collector all instances of epidemic or of loss of life and damage to property and crops on account of natural calamities;