Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 58 in The Calcutta Improvement Act, 1911

58. Repair and watering of streets vested in the Board. -

Whenever the Board allow any street vested in them to be used for public traffic, -
(a)they shall, as far as practicable, keep the street in good repair and do all things necessary for the safety and convenience of persons using it, and
(b)they shall cause the street to be watered, if they consider it necessary to do so for the public convenience.