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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(2)The President may call for an extraordinary meeting of the Institute at not less than seven clear days notice in writing and also shall do so if the requisition for that purpose is presented to him in writing by not less than eleven members specifying the subject of the meeting to be called for.