Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(iii) in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Members) Rules, 1998 (iii)Official visits abroad by a Member shall be governed by Government's orders applicable to officer of equal grade in the Government of India.
