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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(1) in Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010

(1)These rules may be called Rajasthan Legislative Assembly [Ex-Members] [Substituted by Notification No. F7 (1) Sansad/2012 dated June 14, 2012 w.e.f 1st April, 2012] and Family Pensioners (Medical Facilities) Rules, 2010.