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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(1) in Maharashtra Factories Rules, 1963

(1)In this rule,-
(a)"manual transport of loads" means any transport in which the weight of the load is wholly borne by one worker including lifting and putting of the loads;
(b)"regular manual transport of load" means any activity which is continuously or intermittently devoted to the manual transport of loads.